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State of Uttar Pradesh - Section

Section 8 in The U.P. Secondary Education Services Selection Board Rules, 1998

8. Physical fitness

. - (1) No candidate shall be eligible for appointment to the post of a teacher unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties :Provided that a blind person shall not be ineligible for appointment to the post of a teacher for the subject of Music.
(2)Before a candidate is finally selected for appointment he shall be required by (lie Board to produce a medical certificate of fitness from the Medical Officer of any Government Hospital or Primary Health Centre :Provided that a medical certificate of fitness shall not be required from a candidate to be recruited by promotion.