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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Secondary Education Services Selection Board Rules, 1998

(2)Before a candidate is finally selected for appointment he shall be required by (lie Board to produce a medical certificate of fitness from the Medical Officer of any Government Hospital or Primary Health Centre :Provided that a medical certificate of fitness shall not be required from a candidate to be recruited by promotion.