Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955

4. [ Bihar] [Notification No. 11031/05/2008-AIS-II(A) dated 30.12.2008]

  Senior Duty Posts under the State Government 177 Minimum Tenure of Posting ( in years)
  Chief Secretary to the Government 1  
  Chairman, Board of Revenue 1  
  Development Commissioner 1  
  Agriculture Production Commissioner 1  
  Principal Secretary (Finance) 1  
  Principal Secretary (Home) 1  
  Principal Secretary, Vigilance Department 1  
  Principal Secretary, Water Resources 1  
  Principal Secretary, Rural Development 1  
  Principal Secretary, Revenue & Land Reforms 1  
  Principal Secretary, Industries 1  
  Principal Secretary, Human Resources Development 1  
  Principal Secretary-cum-Chief Electoral Officer 1  
  Principal Secretary, UD & Housing Department 1  
  Principal Secretary, Social Welfare Department 1  
  Principal Secretary, Environment & Forests Department 1  
  Principal Secretary, Animal & Fish Resources Department 1  
  Principal Secretary, Road Construction Department 1  
  Principal Secretary, Commercial Taxes Department 1  
  Principal Secretary, Tourism Department 1  
  Director General, Bihar Institute of Public Administration &Rural Development, Patna 1  
  Principal Secretary, Planning & Development Department 1  
  Principal Secretary to the Chief Minister 1  
  Principal Resident Commissioner, Bihar Bhawan, New Delhi 1  
  Secretary to the Government 3  
  Secretary, Personnel & Administrative Deptt. 1  
  Secretary, Health Deptt 1  
  Secretary, Disaster Management Department 1  
  Secretary, Sugarcane Industries 1  
  Secretary, Minority Welfare Department 1  
  Secretary, Parliament Affairs Department 1  
  Secretary, SC & ST Welfare Department 1  
  Secretary, Backward Classes & Extremely Backward ClassWelfare Dept. 1  
  Secretary, Information & Public Relation Department 1  
  Secretary, Agriculture Department 1  
  Secretary, Art, Culture & Youth Affairs Department 1  
  Advisor, Planning Board 1  
  Secretary, Expenditure 1  
  Secretary, Resources 1  
  Secretary, Primary Education 1  
  Secretary, Higher Education 1  
  Resident Commissioner, Bihar Bhawan, New Delhi 1  
  Departmental Enquiry Commissioner 1  
  Secretary, Family Welfare 1  
  Member, Board of Revenue 1  
  Secretary to Governor 1  
  Secretary to Chief Minister 1  
  Secretary, Mines & Geology 1  
  Chairman, Bihar State Staff Selection Commission 1  
  Secretary, Food & Consumer Protection Department 1  
  Secretary, Energy Deptt 1  
  Divisional Commissioner 9  
  Secretary, Science & Technology Deptt 1  
  Secretary, Cooperative Deptt. 1  
  Secretary, Building Construction Deptt. 1  
  Secretary, PHE Deptt 1  
  Secretary, Minor Irrigation Deptt 1  
  Secretary, Transport Deptt 1  
  Secretary to Lok Ayukta 1  
  Secretary, Registration, Excise and Prohibition Deptt. 1  
  Secretary, Panchayati Raj & Rural Engineering Deptt. 1  
  Secretary, Cabinet Sectt. 1  
  Special/Additional/Joint /Deputy Secretary 40  
  District Magistrate and Collector/Addl. D.M. 38  
  Registrar Cooperative Societies 1  
  Secretary, Board of Revenue 1  
  I.G. Prisons 1  
  State Transport Commissioner 1  
  Labour Commissioner 1  
  Director, Training and Employment 1  
  Director, Social Security 1  
  Director, Land Records and Survey 1  
  Director, Panchayati Raj 1  
  Director, Industries 1  
  Director, Social Welfare 1  
  Director, Primary Education 1  
  Director, Higher Education 1  
  Director, Food & Civil Supplies 1  
  Director, Urban Development 1  
  Director, ICDS 1  
  Director, BREDA 1  
  Director, Handloom & Sericulture 1  
  Director, Mid Day Meal 1  
  Director, GPF 1  
  Director, Agriculture 1  
  Director, Tourism 1  
  Project Director, Bihar Aids Control Society 1  
  Sugarcane Commissioner 1  
  CEO-cum-Municipal Commissioner, Patna Municipal Corporation 1  
  Director, SC & ST Welfare 1  
  Director, Land Consolidation 1  
1. Total Senior Duty Posts 177  
2. Central Deputation Reserve not exceeding 40% of item 1above 70  
*3. State Deputation Reserve not exceeding 25% of Item 1 above 44  
4. Training Reserve not exceeding 3.5% of Item 1 above 6  
5. Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above 29  
6. Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1,2,3 & 4 above 99  
7. Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) 227  
  Total Authorised Strength 326