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Union of India - Section
Section 4 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
4. [ Bihar] [Notification No. 11031/05/2008-AIS-II(A) dated 30.12.2008]
| Senior Duty Posts under the State Government | 177 | Minimum Tenure of Posting ( in years) | |
| Chief Secretary to the Government | 1 | ||
| Chairman, Board of Revenue | 1 | ||
| Development Commissioner | 1 | ||
| Agriculture Production Commissioner | 1 | ||
| Principal Secretary (Finance) | 1 | ||
| Principal Secretary (Home) | 1 | ||
| Principal Secretary, Vigilance Department | 1 | ||
| Principal Secretary, Water Resources | 1 | ||
| Principal Secretary, Rural Development | 1 | ||
| Principal Secretary, Revenue & Land Reforms | 1 | ||
| Principal Secretary, Industries | 1 | ||
| Principal Secretary, Human Resources Development | 1 | ||
| Principal Secretary-cum-Chief Electoral Officer | 1 | ||
| Principal Secretary, UD & Housing Department | 1 | ||
| Principal Secretary, Social Welfare Department | 1 | ||
| Principal Secretary, Environment & Forests Department | 1 | ||
| Principal Secretary, Animal & Fish Resources Department | 1 | ||
| Principal Secretary, Road Construction Department | 1 | ||
| Principal Secretary, Commercial Taxes Department | 1 | ||
| Principal Secretary, Tourism Department | 1 | ||
| Director General, Bihar Institute of Public Administration &Rural Development, Patna | 1 | ||
| Principal Secretary, Planning & Development Department | 1 | ||
| Principal Secretary to the Chief Minister | 1 | ||
| Principal Resident Commissioner, Bihar Bhawan, New Delhi | 1 | ||
| Secretary to the Government | 3 | ||
| Secretary, Personnel & Administrative Deptt. | 1 | ||
| Secretary, Health Deptt | 1 | ||
| Secretary, Disaster Management Department | 1 | ||
| Secretary, Sugarcane Industries | 1 | ||
| Secretary, Minority Welfare Department | 1 | ||
| Secretary, Parliament Affairs Department | 1 | ||
| Secretary, SC & ST Welfare Department | 1 | ||
| Secretary, Backward Classes & Extremely Backward ClassWelfare Dept. | 1 | ||
| Secretary, Information & Public Relation Department | 1 | ||
| Secretary, Agriculture Department | 1 | ||
| Secretary, Art, Culture & Youth Affairs Department | 1 | ||
| Advisor, Planning Board | 1 | ||
| Secretary, Expenditure | 1 | ||
| Secretary, Resources | 1 | ||
| Secretary, Primary Education | 1 | ||
| Secretary, Higher Education | 1 | ||
| Resident Commissioner, Bihar Bhawan, New Delhi | 1 | ||
| Departmental Enquiry Commissioner | 1 | ||
| Secretary, Family Welfare | 1 | ||
| Member, Board of Revenue | 1 | ||
| Secretary to Governor | 1 | ||
| Secretary to Chief Minister | 1 | ||
| Secretary, Mines & Geology | 1 | ||
| Chairman, Bihar State Staff Selection Commission | 1 | ||
| Secretary, Food & Consumer Protection Department | 1 | ||
| Secretary, Energy Deptt | 1 | ||
| Divisional Commissioner | 9 | ||
| Secretary, Science & Technology Deptt | 1 | ||
| Secretary, Cooperative Deptt. | 1 | ||
| Secretary, Building Construction Deptt. | 1 | ||
| Secretary, PHE Deptt | 1 | ||
| Secretary, Minor Irrigation Deptt | 1 | ||
| Secretary, Transport Deptt | 1 | ||
| Secretary to Lok Ayukta | 1 | ||
| Secretary, Registration, Excise and Prohibition Deptt. | 1 | ||
| Secretary, Panchayati Raj & Rural Engineering Deptt. | 1 | ||
| Secretary, Cabinet Sectt. | 1 | ||
| Special/Additional/Joint /Deputy Secretary | 40 | ||
| District Magistrate and Collector/Addl. D.M. | 38 | ||
| Registrar Cooperative Societies | 1 | ||
| Secretary, Board of Revenue | 1 | ||
| I.G. Prisons | 1 | ||
| State Transport Commissioner | 1 | ||
| Labour Commissioner | 1 | ||
| Director, Training and Employment | 1 | ||
| Director, Social Security | 1 | ||
| Director, Land Records and Survey | 1 | ||
| Director, Panchayati Raj | 1 | ||
| Director, Industries | 1 | ||
| Director, Social Welfare | 1 | ||
| Director, Primary Education | 1 | ||
| Director, Higher Education | 1 | ||
| Director, Food & Civil Supplies | 1 | ||
| Director, Urban Development | 1 | ||
| Director, ICDS | 1 | ||
| Director, BREDA | 1 | ||
| Director, Handloom & Sericulture | 1 | ||
| Director, Mid Day Meal | 1 | ||
| Director, GPF | 1 | ||
| Director, Agriculture | 1 | ||
| Director, Tourism | 1 | ||
| Project Director, Bihar Aids Control Society | 1 | ||
| Sugarcane Commissioner | 1 | ||
| CEO-cum-Municipal Commissioner, Patna Municipal Corporation | 1 | ||
| Director, SC & ST Welfare | 1 | ||
| Director, Land Consolidation | 1 | ||
| 1. | Total Senior Duty Posts | 177 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 70 | |
| *3. | State Deputation Reserve not exceeding 25% of Item 1 above | 44 | |
| 4. | Training Reserve not exceeding 3.5% of Item 1 above | 6 | |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5%of Item 1 above | 29 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding 331/3% of Item 1,2,3 & 4 above | 99 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 227 | |
| Total Authorised Strength | 326 |