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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(4)(xi) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(xi)the special arrangements, if any, which may be made for residence, discipline and teaching of women students and the provision of special courses of study for women;