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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(3)The President may include in the agenda at any time before or during a meeting.-
(i)Fresh items of business;
(ii)Item supplement to those included in the agenda;
and such items shall be taken up for consideration.