Section 6(2) in The Punjab Ex-servicemen Corporation (General) Rules, 1982
(2)The Managing Director shall be provided with a Staff car along with a driver for journey on official tours and for official local use and the use of such a Staff car shall be regulated in accordance with the guidelines and instructions issued by the Government from time to time.] [Substituted vide Punjab Government Gazette LSP III dated 19.10.1992.]
