Section 6 in The Punjab Ex-servicemen Corporation (General) Rules, 1982
6. [ Conveyance. - (1) The Chairman shall be entitled to reimbursement for the use of private vehicle for official purposes in accordance with the Travelling Allowance Rules applicable to Directors or to the use of the vehicle of the Corporation for official purposes.
(2)The Managing Director shall be provided with a Staff car along with a driver for journey on official tours and for official local use and the use of such a Staff car shall be regulated in accordance with the guidelines and instructions issued by the Government from time to time.] [Substituted vide Punjab Government Gazette LSP III dated 19.10.1992.]
