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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 79(5) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(5)If the depository does not create the pledge, it shall send along with the reasons an intimation to the participants of the pledger and the pledgee.