Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 75] [Entire Act] State of Rajasthan - Subsection Section 75(2) in Rajasthan Public Trust Act, 1959 (2)No prosecution for an offence punishable under this Act shall be institute without the previous sanction of the Assistant Commissioner.
