Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 75 in Rajasthan Public Trust Act, 1959 75. Trial of offence under the Act. (1)No Court inferior to that of Magistrate of the first class shall try an offence punishable under this Act.(2)No prosecution for an offence punishable under this Act shall be institute without the previous sanction of the Assistant Commissioner.
