Section 51 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954
51. (i) The name of any seaman whose registration is cancelled or suspended shall be removed from the roster in which it may have been entered earlier.
(ii)The name of a seaman whose registration is suspended only for a specified period of time may be re-entered in the roster at the bottom, on the date of the expiry of the period of suspension.
