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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(ii) in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

(ii)The name of a seaman whose registration is suspended only for a specified period of time may be re-entered in the roster at the bottom, on the date of the expiry of the period of suspension.