Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(ii) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(ii)A basic degree in pharmacy, i.e., B. Pharmacy; provided that in speciality subject concerning inter disciplinary and other border line areas, staff members with adequate-and experience in the speciality may be considered for appointment. However for appointing such candidates in such areas prior approval of the University shall be necessary.