Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of West Bengal - Subsection Section 54(b) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (b)for the conferment of the corresponding degree, diploma or other academic distinction of the University upon the qualified students on the results of such examination.
