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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017

(4)The names of Corporations in the order of the specified dates against the roster points mentioned in the Schedule shall be clearly indicated in the register.Provided that where the specified date is the same in respect of more than one Corporation, the names of Corporations shall be entered in the Register in alphabetic order of English against the roster points in accordance with the Schedule.