Section 3 in Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017
3. Reservation for the Offices of Mayors.
(1)For the implementation of reservation in the offices of Mayors of Corporations a Schedule indicating the running roster points for reservation for the members of Scheduled Castes, Backward Classes and Women including the women belonging to Scheduled Castes is appended to these rules.(2)The offices of Mayors of Corporations shall be reserved by rotation with reference to the specified dates as under: -(i)the offices occurring at roster point numbers, 10, 36, 54, 77 and 93 to the members of Scheduled Castes;(ii)the offices occurring at roster point numbers 17, 43, 64, 85 and 96 to women, including women belonging to the Scheduled Castes; and(iii)the offices occurring at roster point numbers 24 and 81 to the members of the Backward Classes.(3)The Register shall be authenticated by the Director.(4)The names of Corporations in the order of the specified dates against the roster points mentioned in the Schedule shall be clearly indicated in the register.Provided that where the specified date is the same in respect of more than one Corporation, the names of Corporations shall be entered in the Register in alphabetic order of English against the roster points in accordance with the Schedule.(5)On the exhaustion of hundred roster points as indicated in the Schedule, the roster points shall be rotated in the order these are specified in the said Schedule.
