Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] Union of India - Subsection Section 30(1)(b) in United Bank of India (Employees') Pension Regulations, 1995 (b)retires from the service on or after the 1stday of November 1993 on account of any bodily or mental infirmity, which permanently incapacitates him for the service.