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[Cites 0, Cited by 0] [Section 73H(4)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(4)(x) in Maharashtra Factories Rules, 1963

(x)There shall be provided an automatic arrangement such that if the mechanical agitation, where so provided, fails on account of failure of motive power or due to broken shaft, broken blades, failing of blades or such other contingencies, the supply of steam or other heating devices as well as further feed of material would stop automatically.