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Bombay High Court

Swami Vivekanand Samajik Shaishanik ... vs Nasik Municipal Corporation Through ... on 5 February, 2024

                                                                    Board Sr.No.:-26

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         INTERIM APPLICATION NO. 14493 OF 2023
                           In
              WRIT PETITION 10357 OF 2023

 Shri Bhagur Parisar Mahila Udyog Sahakari ....PETITIONER
 Sanstha Limited
             V/S
 Nashik Municipal Corporation Thru Municipal....RESPONDENT

Commissioner And Ors WITH WRIT PETITION NO. 6889 OF 2022 Shivamudra Magaswargiya Swayama Rojgar ....PETITIONER Sewa Sanstha Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION STAMP NO. 3080 OF 2022 Avajinath Mahila Vikas Bachat Gat And Anr ....PETITIONER V/S Nasik Municipal Corporation Thr The Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 4992 OF 2022 Page 1/5 ::: Uploaded on - 05/02/2024 ::: Downloaded on - 06/02/2024 08:25:16 ::: Shikhar Swayamrozgar Seva Sahkari Sanstha ....PETITIONER Maryadit , Nashik And Anr V/S Nasik Municipal Corporation Through The ....RESPONDENT Municipal Commissioner And Ors WITH WRIT PETITION NO. 4996 OF 2022 Uddist Mahila Bahuuddeshiy Sahkari Sanstha ....PETITIONER And Anr V/S Nasik Municipal Corporation Thru The ....RESPONDENT Municipal Commissioner And Ors WITH WRIT PETITION NO. 10357 OF 2023 Shri Bhagur Parisar Mahila Udyog Sahakari ....PETITIONER Sanstha Limited V/S Nashik Municipal Corporation And Ors ....RESPONDENT WITH WRIT PETITION NO. 5252 OF 2022 Shri Swami Samartha Swayam Rojagar Mahila ....PETITIONER Seva Sahakari Sanstha Limited Thr. Chairman V/S Nashik Municipal Corporation Thr. Municipal....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6351 OF 2022 Page 2/5 ::: Uploaded on - 05/02/2024 ::: Downloaded on - 06/02/2024 08:25:16 ::: Shivamudra Magaswargiya Swayam Rojgar ....PETITIONER Sewa Sanstha V/S Nashik Municipal Corporation And Ors ....RESPONDENT WITH WRIT PETITION NO. 6890 OF 2022 Avajinath Mahila Vikas Bachat Gat ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6888 OF 2022 Uddist Mahila Bahuuddeshiya Sahkari Sanstha ....PETITIONER Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6887 OF 2022 Shikar Swayamrozgar Seva Sahkari Sanstha ....PETITIONER Maryadit Nashik Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6886 OF 2022 Swami Samartha Swayam Rojgar Mahila Seva Page 3/5 ::: Uploaded on - 05/02/2024 ::: Downloaded on - 06/02/2024 08:25:16 ::: Sahakari Sanstha Ltd. Thr Its Chairperson V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 5094 OF 2022 Siddhi Enterprises Thr. Chairperson Siddhant ....PETITIONER Staish Amale V/S Nashik Municipal Corporation Thr Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6885 OF 2022 Shri Bhagur Parisar Mahila Udyog Sahakari ....PETITIONER Sanstha Limited Thr. Chaiperson V/S Nashik Municipal Corporation Thr. Municipal....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 6891 OF 2022 Siddhi Enterprises Thr Its Chairperson ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 4977 OF 2022 Swami Vivekanand Samajik Shaishanik Sanstha....PETITIONER Page 4/5 ::: Uploaded on - 05/02/2024 ::: Downloaded on - 06/02/2024 08:25:16 ::: , Nifad And Anr V/S Nasik Municipal Corporation Through The ....RESPONDENT Municipal Commissoner And Ors ALONGWITH CONNECTED IA CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 5th February, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) ....PETITIONER Page 5/5 ::: Uploaded on - 05/02/2024 ::: Downloaded on - 06/02/2024 08:25:16 :::