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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(4) in The Bihar Municipal Election Rules, 2007

(4)Ballot Boxes, Packets etc. to be sent to the Returning Officer. - (1) The Presiding Officer will send to the Returning Officer-
(a)Ballot boxes;
(b)Ballot paper and paper seal account;
(c)Sealed packets specified in sub-rule (3); and
(d)All other papers used in poll, and deposit them at the specified place.