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State of Punjab - Section

Section 20 in The Punjab State Aid to Industries Rules, 1936

(20)The following plans should accompany the application :-
(a)Site Plan.
(b)Plan of each building, and each storey of each building.
(c)Cross section and elevation of each building.
Note. - Unless all the particulars requested above are correctly and the necessary plans are supplied, the papers will be returned without further action, causing delay in valuation being carried out.