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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Telangana - Subsection

Section 88(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)The Presiding Officer shall then make into separate packets, -
(a)the marked copy of the electoral roll;
(b)the register of voters in Form - XXX;
(c)the cover containing the tendered ballot papers and the list in Form - XXXI;
(d)the list of challenged votes; and
(e)any other papers directed by the State Election Commission to be kept in a sealed packet.