Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Telangana - Subsection

Section 88(1)(e) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(e)any other papers directed by the State Election Commission to be kept in a sealed packet.