Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(5)] [Section 84] [Entire Act] Union of India - Subsection Section 84(5)(c) in The Oil Mines Regulations, 2017 (c)ensure that the test pressure is maintained for a minimum period of twenty-four hours except where specifically mentioned.