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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(5) in The Oil Mines Regulations, 2017

(5)The owner, agent or manager of a mine shall-
(a)obtain permission from the competent authority while crossing structures such as roads, railways or other public works;
(b)ensure that the minimum hydraulic test pressure at any point along with the pipeline is maintained 1.25 times the internal design pressure; and
(c)ensure that the test pressure is maintained for a minimum period of twenty-four hours except where specifically mentioned.