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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(6)(ii) in Rajasthan Language and Library (State and Subordinate) Service Rules, 2013

(ii)where, the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.