[Cites 0, Cited by 0]
[Section 30]
[Entire Act]
State of Rajasthan - Subsection
Section 30(6) in Rajasthan Language and Library (State and Subordinate) Service Rules, 2013
| (i) | Number of vacancies | Number of eligible persons to be considered |
| (a) for one vacancy | Five eligible persons | |
| (b) for two vacancies | Eight eligible persons | |
| (c) for three vacancies | Ten eligible persons | |
| (d) for four or more vacancies | Three times the number of vacancies |