Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 33 in Rajasthan Para-medical Council Regulations, 2014

33. Time of examination.

(1)The date of all examinations shall be fixed by the Council every year and shall be published in the papers and notice board of the Council and institutions running course. The Council shall not be held responsible in case if any student remains uninformed.
(2)The Council shall conduct two examinations in a year i.e. annual and supplementary examination.