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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1) in Rajasthan Para-medical Council Regulations, 2014

(1)The date of all examinations shall be fixed by the Council every year and shall be published in the papers and notice board of the Council and institutions running course. The Council shall not be held responsible in case if any student remains uninformed.