Section 12 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017
12. A Consumer or Generating Station already connected to the Intra-State Transmission System for which Connectivity has been granted under an existing arrangement shall not be required to apply for Connectivity for the same capacity. However, in case of enhancement of capacity of the Generating Station, a fresh application shall be made for the grant of Connectivity in accordance with these Regulations.
1.3Application Process for Connectivity to Distribution System by a Generating Station. - 1. All eligible Generating Stations including a captive power plant, seeking Connectivity to a Distribution System, shall apply to the Distribution Licensee for Connectivity in the form prescribed in the Detailed Procedure:Provided that the Distribution Licensee shall inform the Applicant of any errors or missing information within two (2) Working Days of the receipt of the application.
