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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(1) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017

1.3Application Process for Connectivity to Distribution System by a Generating Station. - 1. All eligible Generating Stations including a captive power plant, seeking Connectivity to a Distribution System, shall apply to the Distribution Licensee for Connectivity in the form prescribed in the Detailed Procedure:Provided that the Distribution Licensee shall inform the Applicant of any errors or missing information within two (2) Working Days of the receipt of the application.