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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Mizoram - Subsection

Section 68(1) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(1)The criteria for fixation of wholesale or MRP of liquor for each licensing year shall be decided by the Commissioner. Thereafter, the Commissioner may fix the price of liquor in wholesale or in retail.