Section 81(6)(a) in Jammu and Kashmir Panchayati Raj Rules, 1996

[Cites 0, Cited by 0] [Section 81(6)] [Section 81] [Entire Act]

(a)When a Sarpanch is removed from his office under sub-rule (5) he shall make over charge of his office to the Naib-Sarpanch.

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