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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(iii)[ Candidates who have passed the qualifying examination i.e.,B.A./B.Sc./ B.Com/B.Sc. (Home Science)/BCA/ BBM with an aggregate of 50% of marks and above are alone eligible for admission into B.Ed., course. However, in case of SC/ST candidates a mere pass is sufficient;] [Substituted by Notification No. G.O.Ms. 37, dated 26.5.2007 (w.e.f.16.11.2006).]