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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)Refuge area shall be provided on the external walls as cantilever projection or in any other manner (which will not be covered in FAR) with a minimum area of 15 square metres and to be calculated based on the population on each floor at the rate of 1 sq. mt. per family.