Section 74 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
74. Refuse area.
(1)For all buildings exceeding 15 metres in height, refuse area shall be provided as follows :(a)for floors above 15 metres and upto 24 metres in height, one refuge area on the floor immediately above 15 metres.(b)For floor above 24 metres and upto 36 metres in height, one refuge area on the floor immediately above 24 metres.(c)For floor with 36 metres and above height, one refuge area per every five floors above 36 metres.(2)Refuge area shall be provided on the external walls as cantilever projection or in any other manner (which will not be covered in FAR) with a minimum area of 15 square metres and to be calculated based on the population on each floor at the rate of 1 sq. mt. per family.
