Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 099] [Entire Act] State of Maharashtra - Subsection Section 099(5) in The Maharashtra Shops and Establishments Act, 1948 (5)Female employees shall beprovided separate lockers and rest-rooms at the work place.
