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State of Maharashtra - Section

Section 099 in The Maharashtra Shops and Establishments Act, 1948

099.

|-| 599. [ [Entry 599 was added by G.N.I.E. & L.D. No. BSE. 04/2012/CR-117/Lab-10, dated 5th September, 2012.]| M/s Poorti Super Bazar, A unit of Central Madhyavarti BahuUddeshiy Sahakari Sanstha (Maryadit), Plot No.V 1, 8 Rasta Chowk,Laxmi Nagar, Nagpur-22.| Section 18 subject to the followingIndia conditions :-
(1)This exemption shall remain inoperation for the period of three years from the date ofNotification published inGovernment Gazette.
(2)No employee shall be requiredto work for more than 9 hours in a day or 48 hours in a week. Thespread over of an employee shall not exceed 11 hours in a day.
(3)Every employee shall be givenone day holiday in a week without making any deductions fromhis/her wages on account thereof and list of the time­tableof such holidays for a month shall be placed on the notice boardin advance.
(4)The employees shall be entitledto overtime wages in accordance with section 63 of the said Act.
(5)Female employees shall beprovided separate lockers and rest-rooms at the work place.
(6)Any female employees, withouttheir written consent, shall not be given night duty for morethan one week.
(7)This exemption is related onlyto Bombay Shops and Establishments Act, 1948.
(8)Other than these terms andconditions, all the provisions of this Act shall applicable tothe establishment duly.
(9)In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| 600. [ [Entry 600 was added by G.N.I.E. & L.D. No. BSE. 03/2010/CR-83/Lab-10, dated 20th October, 2012.]| The Following shops of M/s.Infiniti Retail Ltd., 201, Akruti Centre, MIDC, Andheri (E),Mumbai 400 093,Addresses:-| Section 18 subject to the following conditions :|-| (1) CROMA, Ground Floor, Vasundhara CHS., Opp. Utpal ShanghviSchool, JVPD, Vile Parle (West), Mumbai 400 049.| (1) This exemption shall remain in operation for the period ofthree years from the date of Notification published inGovernmentGazette.|-| (2) CROMA, Palm Spring Center, Ground Floor, Malad Link Road,Mumbai 400 064.| (2) No employee shall be required to work for more than 9hours in a day or 48 hours in a week.The spread over of anemployee shall not exceed 12 hours in day.|-| (3) CROMA, At Phase II of Terminal B1 at CSI Airport, Mumbai