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State of Mizoram - Section

Section 154 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

154. Form of ballot paper.

- The ballot paper shall be in the form in Appendix V and shall be printed in such language or languages as the Returning Officer may direct. The ballot papers shall be serially numbered, the serial number being printed on the foil and counterfoil.