Himachal Pradesh High Court
M/S R.L. Ss Enterprises vs . State Of H.P. on 19 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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M/s R.L. SS Enterprises vs. State of H.P. CWP No.3480 of 2015 19.07.2023 Present: Mr. Surender Sharma, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. B.C. Verma and Mr. Vishal Panwar, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the respondents/State.
CMP No.8793 of 2023 By way of instant application, prayer has been made on behalf of the applicant/petitioner to place on record certain documents, which may be relevant for adjudication of the case.
Learned Additional Advocate General prays for and is granted two weeks' time to file reply to the application.
List on 11.08.2023.
(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 20/07/2023 20:43:18 :::CIS