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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Madhya Pradesh - Subsection

Section 70(c) in The M.P. Zila Panchayats (Accounts) Rules, 1999

(c)Contributions payable by people towards the Scheme..........
(i)Cash
(ii)Material (Value)
(iii)Labour (Value)