Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 124 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

124. Illumination.

(1)The employer shall ensure at a construction site of a building or other construction work that all work place where excavation or tunnelling works are carried out shall be adequately illuminated in accordance with the relevant national standards.
(2)Every employer carrying out excavation or tunnelling work at a construction site of a building or other construction work shall provide for emergency generators on such construction site to ensure adequate illumination at all work places where such excavation or tunnelling work is being carried out, in case of power failure.