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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(3)(c) in The Assam Economic and Statistical (Junior) Service Rules, 1980

(c)if he is senior most in accordance with the order of seniority determined under Rule 23 amongst all the unconfirmed members of the cadre who are otherwise eligible for confirmation under this rule; and