Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(4) in The Rajasthan Insecticides (Appeal) Rules, 1980 (4)The fee payable for preferring an appeal shall be deposited under the head "XXV-Agriculture (Ka) Agri-Receipts-4-other Miscellaneous Receipts."
