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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(8)(e) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(e)to make arrangements for scholarships, stipends, part-time employments and travel facilitates for the study tour of the students.