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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(1)Every Agency shall apply to the Controlling Authority for renewal of the license within period of 90 days from the date of expiry of license.