Section 5 in Jaunsar-Bawar Security of Tenure and Land Records Act, 1952
5. Records operations.
- The State Government may for purposes of preparation of a general or partial revision of the records specified in Section 6-(a)appoint an officer (hereinafter called the Special Record Officer) to be in-charge of the record operations for the Pargana of Jaunsar-Bawar and such officers as may be necessary to assist the Special Record Officer;(b)regulate the procedure of the officers so appointed, but not so as to restrict the operation of any enactment for the time being in force in any such area; and(c)specify the powers or duties incidental to the record operations to be exercised by such officers.
