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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(b) in Jaunsar-Bawar Security of Tenure and Land Records Act, 1952

(b)regulate the procedure of the officers so appointed, but not so as to restrict the operation of any enactment for the time being in force in any such area; and