Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Nagaland - Subsection Section 49(3) in The Global Open University (Nagaland) Act, 2006 (3)The funds shall be operated exclusively for the purposes of the University in such manner as may be prescribed by regulations.
