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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Rajasthan - Subsection

Section 259(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)The record of the rainfall at that station from the commencement of observations, or in continuation of it should be kept in this "Rainfall book" and the entries in it should be made as neatly as possible and every case should be taken for its preservation.